Himachal Pradesh High Court
Daleep Kanwar vs . State Of Hp & Others on 4 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Daleep Kanwar Vs. State of HP & others .
CWP No. 1751 of 2023 4.4.2023 Present: Mr. J.L. Bhardwaj, Senior Advocate with Mr. Sanjay Bhardwaj, Advocate, for the petitioner.
Mr. I.N. Mehta and Mr. Yashwardhan Chauhan, Senior Additional Advocates General, Mr. Ramakant Sharma, Additional Advocate General with Ms. Priyanka Chauhan, Deputy Advocate r General, for respondentsState.
Notice confined to respondents No. 1 and 2, at this stage. Mr. Ramakant Sharma, learned Additional Advocate General appears and waives service of notice on behalf of respondentsState. He prays for and is granted a day's time to obtain instructions. The records be also produced on the next date of hearing.
List on 6.4.2023.
CMP No. 3436 of 2023Notice in the aforesaid terms. Till further orders, status quo be maintained.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge April 4, 2023 (kalpana) ::: Downloaded on - 05/04/2023 20:35:12 :::CIS