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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(6)(k) in The M.P. Housing Board Regulations, 1977

(k)The minutes of the proceedings recorded under clause (j) shall include,-
(i)the names of the members present;
(ii)the decision of a meeting on every question considered; and
(iii)when such decision is not unanimous, the number of votes and the names of members voting for and against such question and the names of those who have remained neutral.