Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Gujarat - Subsection Section 17(g) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003 (g)to levy fees, charges and fines in accordance with the provisions of this Act and retain the same for its expenses;
