Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(23) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(23)He/She shall accompany the members of the Committee to survey the cases of encroachments of cultivable land and pasture land in the month of July and January every year.