Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] NCT Delhi - Subsection Section 6(24) in Indraprastha Institute of Information Technology Delhi Act, 2007 (24)To receive benefactions, donations and gifts from persons and to name such chairs, institutions, buildings and the like as the Institute may determine;
