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[Cites 0, Cited by 0] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(d) in Cantonments Act, 1924

(d)to the payment of such expenses on account of pauper lunatics sent from the cantonment to public lunatic asylums and mental hospitals as the [Central Government] [ Substituted by the A.O. 1937, for "L.G."] directs the [Board] [Substituted by Act 24 of 1936, S.69, for "Cantonment Authority" ] to pay; and