Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(3) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999 (3)The provisions of the General Clauses Act, 1897 as amended from time to time shall apply to these Regulations.
