Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1) in The Maharashtra Casinos (Control and Tax) Act, 1976

(1)No casino games shall be played, organised or exhibited by any person at any public place, except at a casino in respect of which a licence is granted in accordance with the provisions of this Act and such licence is in force.