Section 63 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
63. Operator's cab or cabin.
- The employer shall ensure at a construction site of a building or other construction work that:-(a)the operator of every lifting machine in outdoor service is provided with a cab or cabin which-(i)is made of fire resistant material;(ii)has a suitable seat, a foot rest and protection from vibration;(iii)affords the operator an adequate view of the area of operation;(iv)affords the necessary access to working parts in cab;(v)affords the operator adequate protection against the weather;(vi)is adequately ventilated; and(vii)is provided with a suitable fire extinguisher.
