Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Gujarat - Subsection Section 69(o) in The Bombay Public Trusts Act, 1950 (o)power to publish the lists of assessors under section 62;(P)to exercise such other powers and perform such other duties and functions as may be prescribed.
