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State of Rajasthan - Section

Section 11 in The Bar Council of Rajasthan Election Rules, 1968

11. Declaration when number of candidates is equal to the number of seats.

- If the number of duly nominated candidates who have been on the State Roll for more than 10 years is less than or equal to the number required by the proviso to Section 3(2)(b) of the Act, they shall be declared elected. The number thus elected shall be deemed to be the number required by the said proviso. If the number of such candidates is in excess of the required number but the number of all the nominated candidates does not exceed the total number to be elected, all the candidates shall be declared elected. In every other case there shall be a poll as prescribed by these rules.