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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2)(h) in Rajasthan Entertainments and Advertisements Tax Act, 1957

(h)for the collection of the entertainments tax under this Act and the powers to be exercised by the officers of the State Government in that behalf;