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[Cites 0, Cited by 0] [Section 6(19)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(19)(k) in Tamil Nadu Fire Service Rules, 1990

(k)thoroughly inspect the fire appliances for his work and report to the Leading Fireman of having verified the same. The Fireman shall be jointly and severally responsible to the Leading Fireman of the unit for the appearance and scrupulous cleanliness of the vehicles, polishing and painting of equipments, appliances and vehicles, proper cleaning of the hoses, floors, walls, doors and windows of the premises, garages, drill towers, etc. Fireman and other ranks accommodated in the barracks or dormitory shall be responsible for the proper cleanliness, orderly arrangement of their personal belongings, etc. They shall also be responsible for the safety of the various fixtures and sanitary and electrical fittings in such premises;