Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(1) in Faridabad Complex Administration Building Rules, 1989

(1)The minimum width of lobbies corridors, passages in a residential building shall be at least 0.9 metre and these shall be of fire resisting material and shall be carried on support of fire resisting material.