Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 411] [Entire Act] State of Maharashtra - Subsection Section 411(b) in The Maharashtra Municipal Corporations Act, 1949 (b)from any other decision of the said Judge in an appeal under the said section, upon a question of law or usage having the force of law or the construction of a document:
