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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Rajasthan - Subsection

Section 93(1)(i) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(i)a person for having so stood or not stood, or for having withdrawn or not having withdrawn his candidature; or