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State of Bihar - Section

Section 45 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

45. Verification by tahsildars and superior officers.

- The tahsildar will verify by local inspection all the reports of the amin or other officers and submit his recommendations to the officer in charge of Government estates keeping a copy for his office record. The latter or an officer not below the rank of a Kanungo will similarly verify not less than 10 per cent of all ordinary mutations reported and all the reports regarding cultivation of unoccupied lands, the officer in charge being himself responsible for testing at least the important ones.