Section 85 in The Goa, Daman and Diu (Excise Duty) Rules, 1964
85. Licence for manufacture of liquor from juice of sugarcane, pineapples, etc.
- The licence for manufacture of liquor from juice of sugarcane, pineapples, etc. or any other fruit or raw material shall be granted by the Commissioner on such terms or conditions as he may specify subject to approval of the Government.
