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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(f)petty officer"means a rating serving in a supervisory position or in a position of special responsibility who is classed as petty officer by collective agreement or custom;