Supreme Court - Daily Orders
M/S Mideast Integrated Steel Ltd vs The State Of Odisha And Ors Steel And ... on 24 October, 2016
Bench: Pinaki Chandra Ghose, Uday Umesh Lalit
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ITEM NO.20 COURT NO.6 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7206/2016
(Arising out of impugned final judgment and order dated 16/12/2015
in WPC No. 17403/2013 passed by the High Court Of Orissa At
Cuttack)
M/S MIDEAST INTEGRATED STEEL LTD AND ANR Petitioner(s)
VERSUS
STATE OF ODISHA AND ORS Respondent(s)
WITH
S.L.P.(C)...CC No. 8869/2016
(With appln.(s) for permission to file SLP and Office Report)
S.L.P.(C)...CC No. 8960/2016
(With (With appln.(s) for permission to file SLP and appln.(s) for
permission to file SLP and Office Report)
S.L.P.(C)...CC No. 9246/2016
(With appln.(s) for permission to file SLP and Office Report)
S.L.P.(C)...CC No. 9326/2016
(With appln.(s) for permission to file SLP and Office Report)
S.L.P.(C)...CC No. 8728/2016
(With appln.(s) for permission to file SLP and Office Report)
S.L.P.(C)...CC No. 11660/2016
(With appln.(s) for permission to file SLP and Office Report)
Date : 24/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Ashok K. Parija, Sr. Adv.
Mr. Dhananjaya Mishra, Adv.
Signature Not Verified
Mr. Ramendra Mohan Patnaik,Adv.
Digitally signed by
SONALI SAUND
Date: 2016.10.27
11:00:43 IST
Reason: Mr. Lakshmi Raman Singh,Adv.
Ms. Udita Singh, Adv.
Mr. Shiv Mangal Sharma, Adv.
Ms. Shrey Kapoor, Adv.
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Mrs. Nandini Gore, Adv.
Ms. Trishala Kulkarni, Adv.
Mrs. Manik Karanjawala, Adv.
Mr. Kartik Bhatnagar, Adv.
Mr. Naveen Kumar,Adv.
Mr. Abhishek Singh, Adv.
M/s. Karanjawala & Co.,Adv.
M/s Aura & Co.,Adv.
For Respondent(s) Ms. Sharmila Upadhyay,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List before a Bench of which one of us (Hon. Uday Umesh Lalit, J.) is not a member.
(SONALI SAUND) (SNEH LATA SHARMA)
SR.P.A COURT MASTER