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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(i) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(i)the State Government shall at all times have the right of pre-emption of the minerals won from the land in respect of which the lease has been granted: