Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(5)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(5)(b) in The Warehousing Corporations Act, 1962

(b)in the case of the profit and loss account, of the profit or loss for its financial year, and in case he has called for an explanation or information from the officers, whether it has been given and whether it is satisfactory.