Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Odisha - Subsection

Section 79(1)(p) in The Orissa Municipal Corporation Act, 2003

(p)fresh poll in the case of destruction of ballot boxes;