Supreme Court - Daily Orders
K.A. Ramaiah Reddy vs Irfan Razack on 12 March, 2024
Bench: J.K. Maheshwari, Sanjay Karol
ITEM NO.17 COURT NO.10 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 127/2024 in SLP(C) No. 18152/2023
K.A. RAMAIAH REDDY & ANR. Petitioner(s)
VERSUS
IRFAN RAZACK & ORS. Respondent(s)
(FOR ADMISSION)
Date : 12-03-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE SANJAY KAROL
For Petitioner(s)
Mr. Anand Sanjay M Nuli, Sr. Adv.
Mr. Suraj Kaushik, Adv.
Mr. Agam Sharma, Adv.
Ms. Akhila Wali, Adv.
M/S. Nuli & Nuli, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
At present, personal presence of the respondents is dispensed with.
List along with the special leave petition. Order dated 25.08.2023 passed in the special leave petition directing maintenance of status quo shall continue to operate.
It is made clear here that the violation of the order of status quo shall be viewed seriously.
Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2024.03.13 17:26:56 IST Reason: (NIDHI AHUJA) (VIRENDER SINGH) AR-cum-PS BRANCH OFFICER