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[Cites 0, Cited by 0] [Section 340(1)] [Section 340] [Entire Act]

State of Rajasthan - Subsection

Section 340(1)(s) in Rajasthan Municipalities Act, 2009

(s)regulating the conditions for the construction, sue and disposal of houses intended for the homeless under sub-clause (c) of clause (iv) of Section 46;