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State of Madhya Pradesh - Section

Section 47 in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

47. Protection of acts and orders.

- All acts and orders in good faith done and passed by the Vishwa Vidyalaya shall be final and no suit shall be instituted or damage claimed for anything done or committed in pursuance of the Act, Statutes and Regulations.