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[Cites 0, Cited by 0] [Section 313] [Entire Act]

State of Punjab - Subsection

Section 313(4) in Punjab Jail Manual, 1996

(4)At the weekly inspection parade, the Superintendent should make a close examination of the arms, accoutrements, etc., and satisfy himself that they are clean and in good order, that the men are properly turned out, clean in their persons and clothing, and that no buttons, letters or other articles are missing.