Orissa High Court
Jagdish Nial vs Sitaram Domb @ Sitaram Naik ..... ... on 16 March, 2026
Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMP No.322 of 2026
Jagdish Nial ..... Petitioner
Represented by Adv. -
Mr. Debabrata Dash
-versus-
Sitaram Domb @ Sitaram Naik ..... Opposite Parties
and others
Represented by Adv. -
Mr. C.M. Singh, ASC
CORAM:
THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA
ORDER
16.03.2026 Order No.
01. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).
2. As prayed for by the learned counsel for the Petitioner, list this case in the week commencing 6th April, 2026.
(Aditya Kumar Mohapatra ) Judge Debasis Signature Not Verified Digitally Signed Signed by: DEBASIS AECH Reason: Authentication Location: ORISSA HIGH COURT Date: 17-Mar-2026 19:19:24 Page 1 of 1.