Central Administrative Tribunal - Mumbai
Priyanka Kiran Patil vs Western Naval Command on 1 January, 2020
+ Od Nos.02, 03, G2 & Ga2020 CENTRAL ADMINISTRATIVE TRIBUNAL MUMBALBENCH, MUMBAL ORIGINAL APPL ICATION Nos.02/2020, 03/2020. 1/2020 & t 04/2020 Date of Decision: 1" January, 2020 CORAM: R. VITAYKUMAR, MEMBER (A) Mrs. Priyanka Kiran Patil Age:32 years, Occ : Family Welfare Attendant Residing at Laxman Patil House, Near Ganesh Mandir, Paylipada, Trombay, Mumbai - 400 O88. The applicant is employee of the respo ongents and Ww orking with The office address of Respondent No.3 .. Applicant in O4 Noe. 02/2020 Mr. Vijay Kumar Tavhare Age:45 years, Occupation: Radiographer Residing at Flat No.45, Shivshehi Building, Shivai Nagar. Plot No. 03, JK. Ground Post, Thane (W) -- 400 606 The applicant is employee of the Respondents and working w ith The Office address of Respondent No.3... Applicant itt OA No. 032026 ala rmacist oye Mr. Bala Subramanyam Lin .ge 7 42 years, Occupation : Res iding 'at C-10 4, Mathar Park, Chinchpada Road. Ralyan (£), 'Thane -- ~ 42 L 306. 1d. hs Pha th 2. Mr. Satinder Roop Singh Age: 42 years, Occupation :Pharma ACISE Permanent reside ant of ivi illage Jalari/ The ne Applicant No.1] and 2 are employ ge5 of the Responder enis "and working with The office address of Respondent No.3... Applicants in O4 Not 2626 Mrs. Vanita Taya Patil Age : 48 years, Ocoupation : Lady Health 2 O4 Nos.02. OF Of & Q4/2021 rking with ondent No.3 oo. Applicant in GA No.b42020 (By Advacate Shri Santosh Karandikar } Persus 1. Union of India through ee retary Ministry of Defense having office at Room No.234 -- South Blo ack Ministry of Defense Office, New Delhi- i110 011. 2. Flag Officer Commanding-In-Chief (For CCPO), Western Nav al Command, Mumbai ~-- 406 023 The Admiral Superintendent, Naval Dockyard (For SMP) Mumbai ~ 400 025. . Respondents tr all OAs isa ORDER (ORAL)
These matters have been placed beroars hig Bench since cotectiongs have net ceen yenoved after filing of the GA Nes.02, O03 & GLY 2029 with requisites SLacy TMI s OM OS 42.8013 and OR No. Od 2080 om 27.21.2013. Beolicants end their coungei were agein asked £¢ rectily Lis objections oy Netice cated "SQ TS CEG mth spon one ochbors AAR rit <3 Me Be Be nt mar A RE AA Ne AA Las DAG AS ea bat my NS Ban we RPS Se removed moc circulation requescen.
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