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State of Uttar Pradesh - Section

Section 1123 in Rules under the United Provinces Excise Act, 1910

1123. Labelling of wine.

- The vintner shall not give any name to his wine which may give rise to any ambiguity or trade objection. He shall note on the labels of the containers of the wine "Made in India" and the name of his firm, the place of manufacture and the base from which the wine is manufactured.