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[Cites 0, Cited by 0] [Section 25] [Entire Act]

NCT Delhi - Subsection

Section 25(1) in The Delhi Co-operative Societies Rules, 2007

(1)On receipt of an application for membership, the co-operative society shall enter particulars of the application in the register of applications in the following form, giving a serial number to the application and shall issue a receipt in acknowledgement thereof:-
S.No. Date of Receipt of application Name & Address applicant Decision of the committee Date of resolution of of the committee
(1) (2) (3) (4) (5)
         
Provided that in case of housing societies, details regarding category of flat applied for and details of nomination including relation with applicant shall also entered in the register.