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Union of India - Section

Section 18 in Finance Act, 2012

18. Amendment of section 54B.

- In section 54B of die Income-tax Act, in sub-section (1), for the words "the assessee or a parent of his", the words "the assessee being an individual or his parent, or a Hindu undivided family" shall be substituted with effect from the 1st day of April, 2013.