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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(3) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989

(3)The memorandum of appeal shall be signed by the appellant or by an agent duly authorised by the appellant, in writing, and presented to the appellate authority in person or by that agent at any time during the office hours on any working day or sent through registered post.