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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(e) in The National Welfare board for Seafarers Rules, 1963

(e)two representatives, one each to be nominated by the Government of the four groups of States mentioned below each group of States being taken in rotation in the following order namely:-
(i)Gujarat and Kerala.
(ii)Tamil Nadu and Orissa
(iii)Maharashtra and Mysore
(iv)West Bengal and Andhra Pradesh