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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(2)(ii) in Maharashtra Factories (Safety Audit) Rules, 2014

(ii)in which the hazardous processes as listed in first Schedule appended to clause (b) of section 2 of the Factories Act, 1948 (LXIII of 1948) is carried out; or