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[Cites 0, Cited by 0] [Section 77(3)] [Section 77] [Entire Act]

State of Haryana - Subsection

Section 77(3)(a) in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955

(a)if the compensation relates to the separated property of the minor left in West Pakistan, the compensation shall be paid to the natural guardian of the minor;