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[Cites 0, Cited by 3] [Entire Act]

State of Punjab - Section

Section 129 in The Punjab State Election Commission Act, 1994

129. Staff of every local authority to be made available for election work.

- Every local authority in a District shall, when so requested by the District Electoral Officer, make available to any Returning Officer such staff, as may be necessary for the performance of duties in connection with an election.