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Bengal Presidency - Section
Section 1 in The Bengal Embankment Act, 1873
1.
Notice is hereby given that, under the provisions of section 11 Section 11 of this Act Repealed by Bengal Act 2 of 1882. of the Bengal Embankment Act, 1873, the land hereunder specified has been taken up, and notice thereof has been given to the Collector of ..........................................................| 1 | 2 | 3 |
| Parganain which land is situated. | Name of village in which land is situated. | Approximate boundaries and area of land. |