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[Cites 0, Cited by 0] [Section 7A(5)] [Section 7A] [Entire Act]

Union of India - Subsection

Section 7A(5)(a) in The Companies (Profits) Surtax Act, 1964

(a)where it has been previously assessed by way of regular assessment under this Act, a statement of advance surtax payable by it computed in the manner laid down in sub-section (3), or