Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Andhra Pradesh - Subsection Section 18(4) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006 (4)The licensee shall extend full assistance to the Excise Officer authorized by the Commissioner to inspect the distillery at any time.
