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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 39(2)(i) in Arunachal Pradesh (Tourism Trade Registration and Regulation) Act, 2016

(i)manner of publication of the names and addresses of the tourism unit, travel agent, guide and adventure sports operator removed from the register;