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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2)(a) in The Air Corporations Act, 1953

(a)the terms and conditions of service of the [managing directors] of the two Corporations; and such other categories of officers as may be specified from time to time under sub-section (1) of section 8;