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Bengal Presidency - Section

Section 1256 in Police Regulations, Bengal , 1943

1256. Completion reports of original works executed by the Communications and Works Department.

- Completion certificates of original works of the Police Department executed by the Communications and Works Department shall be signed by the Superintendent or the Deputy Inspector-General, as the case may be. If he is not satisfied with the work he shall note the defects and forward a duplicate copy of his comments to the Inspector-General so that the matter may, if necessary, be taken up with the Communications and Works Department. Irrelevant remarks should not be made on these certificates.