Supreme Court - Daily Orders
Subhash Dubey vs Additional Distt Magistrate (Finance ... on 30 September, 2016
Bench: Madan B. Lokur, Uday Umesh Lalit
ITEM NO.31 COURT NO.7 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
18147/2016
(Arising out of impugned final judgment and order dated 08/05/2015
in WB No. 15038/2014 passed by the High Court of Judicature at
Allahabad)
SUBHASH DUBEY Petitioner(s)
VERSUS
ADDITIONAL DISTT MAGISTRATE
(FINANCE AND REVENUE) /
DEPUTY DIRECTOR OF CONSOLIDATION,
GHAZIPUR AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 30/09/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. K.K. Misra, Adv.
Mr. Rameshwar Prasad Goyal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2016.10.01 07:34:32 IST Reason: