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State of Assam - Section

Section 11 in Assam Education Service Rules, 1982

11. Recruitment by promotion.

- Recruitment to the posts mentioned in sub-rule (2) of Rule 5 shall be made in the manner shown below :
(a)The post of Additional Director shall be filled up from the select list of Joint Director/Principal S.I.E. and Director, State Institute of Science Education.
(b)The post of Principal Government Degree College shall be filled up from the select list of professors of Government Degree College.
(c)The post of Joint Director shall be filled up from the select list of Deputy Directors.
(d)The post of Principal, Science College, Principal, Post Graduate Training College, Principal Government Sanskrit College, shall be filled up from the select list of Professors and Readers of respective colleges as the case may be.
(e)The post of Professors of Government Degree College shall be filled up from the lecturers of Government Degree College.
(f)The post of Professors of Science College, Post Graduate Training College, State Institution of Education and State Institute of Science Education shall be filled up from the select list of lecturers of respective Colleges as the case may be.
(g)The post of Assistant Director, Planning and Co-ordination shall be filled up from the cadre of Statistical Officer, Information Officer and Research Officer/Planning Officer having 5 years experience.
(h)The post of Deputy Inspector/Addl. Deputy Inspector and District School Education Officer shall be filled up from the select list of Sub-Inspector of Schools having 7 years experience.