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[Cites 0, Cited by 6] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(c) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(c)
(i)the charitable institutions and endowments; or
(ii)the religious institutions and endowments other than maths not falling under clause (a) or clause (b);