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Supreme Court - Daily Orders

Koli (Makwana) Changanbhai Laxmanbhai vs The State Of Gujarat on 1 October, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.35                               COURT NO.4                 SECTION II-B

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 33148/2018

     (Arising out of impugned final judgment and order dated 06-04-2009
     in CRLA No. 44/2008 passed by the High Court Of Gujarat At
     Ahmedabad)

     KOLI (MAKWANA) CHANGANBHAI LAXMANBHAI                                Petitioner(s)

                                                     VERSUS

     THE STATE OF GUJARAT                                                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.130300/2018-CONDONATION OF DELAY
     IN FILING and IA No.130301/2018-EXEMPTION FROM FILING O.T. )

     Date : 01-10-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                 Mr.   V.N. Sinha, Sr. Adv.
                                       Mr.   Pahlad Singh Sharma, AOR
                                       Mr.   Krishna Kant Shukla, Adv.
                                       Ms.   Kisalaya Shukla, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Special Leave Petition is dismissed on the ground of delay as well as on merits.

Pending application(s), if any, stands disposed of accordingly.

(ASHWANI THAKUR) Signature Not Verified (RAJINDER KAUR) COURT MASTER (SH) Digitally signed by ASHWANI KUMAR Date: 2018.10.03 COURT MASTER 17:38:16 IST Reason: