Supreme Court - Daily Orders
Koli (Makwana) Changanbhai Laxmanbhai vs The State Of Gujarat on 1 October, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.35 COURT NO.4 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 33148/2018
(Arising out of impugned final judgment and order dated 06-04-2009
in CRLA No. 44/2008 passed by the High Court Of Gujarat At
Ahmedabad)
KOLI (MAKWANA) CHANGANBHAI LAXMANBHAI Petitioner(s)
VERSUS
THE STATE OF GUJARAT Respondent(s)
(FOR ADMISSION and I.R. and IA No.130300/2018-CONDONATION OF DELAY
IN FILING and IA No.130301/2018-EXEMPTION FROM FILING O.T. )
Date : 01-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. V.N. Sinha, Sr. Adv.
Mr. Pahlad Singh Sharma, AOR
Mr. Krishna Kant Shukla, Adv.
Ms. Kisalaya Shukla, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed on the ground of delay as well as on merits.
Pending application(s), if any, stands disposed of accordingly.
(ASHWANI THAKUR) Signature Not Verified (RAJINDER KAUR) COURT MASTER (SH) Digitally signed by ASHWANI KUMAR Date: 2018.10.03 COURT MASTER 17:38:16 IST Reason: