Orissa High Court
Hrudayananda Pradhan & vs Union Of India & Others .... Opp. Parties on 22 October, 2024
Bench: S.K. Sahoo, Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No. 22699 of 2024
Hrudayananda Pradhan & .... Petitioners
Another
Ms. Sailabala Jena, Advocate
-versus-
Union of India & Others .... Opp. Parties
Mr. Rabi Narayan Mishra, AGA
for O.P. Nos. 3 to 5
CORAM:
THE HON'BLE MR. JUSTICE S.K. SAHOO
THE HON'BLE MR. JUSTICE CHITTARANJAN DASH
ORDER
Order No. 22.10.2024
02. I.A. No. 13901 of 2024
1. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).
2. This I.A. has been filed for recall/modification/clarification of the order dated 18.09.2024.
3. This Court does not find any reason to modify the order dated 18.09.2024. Accordingly, the I.A. is rejected.
(S. K. Sahoo) Judge (Chittaranjan Dash) Judge Signature NotA.K. Verified Pradhan/ Bijay Digitally Signed Signed by: BIJAY KETAN SAHOO Reason: Authentication Location: HIGH COURT OF ORISSA Date: 23-Oct-2024 20:57:51