Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1) in Tamil Nadu State Election Commissioner (Conditions of Service) Rules, 1994

(1)The Commissioner shall be entitled to an advance of travelling and daily allowance in respect of journeys undertaken by him in the performance of his functions, whether by road, rail or air.