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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Himachal Pradesh - Subsection

Section 59(2)(k) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(k)the matters relating to the mode of service of notice or the production of document under this Act;